Aditi Sharma D/O Shri Narendra ... vs Rajasthan High Court
2022 Latest Caselaw 4252 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 8001/2022

                                    Aditi Sharma D/o Shri Narendra Sharma, Resident Of Pitalion Ki
                                    Bagichi, Amar Path, Janta Colony, Jaipur, Rajasthan.
                                                                                                          ----Petitioner
                                                                          Versus
                                    1.      Rajasthan       High      Court,        Jodhpur        through    Registrar
                                            (Examination), Rajasthan High Court, Jodhpur.
                                    2.      Registrar (Examination), Rajasthan High Court, Jodhpur.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Jitendra Mishra Advocate on behalf of Ms. Mridula Bhandari Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

27/06/2022

Heard.

Learned counsel for the petitioner submits that in view of

subsequent development, as the examination itself has been

cancelled, the petition is rendered infructuous.

Accordingly, the petition is dismissed as having become

infructuous.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat -7

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