Umesh Kumar Son Of Shri Satyaveer vs State Of Rajasthan
2022 Latest Caselaw 4226 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 5023/2022

                                   Umesh Kumar Son Of Shri Satyaveer, Aged About 40 Years,
                                   Resident Of House No. B-62A, Jamnapuri, Aarkshi Kendra,
                                   Murlipura, Jaipur.
                                                                                                       ----Petitioner
                                                                       Versus
                                   1.       State Of Rajasthan, Through P.p.
                                   2.       Saroj Choudhary Wife Of Shri Umesh Kumar Della,
                                            Resident Of House No. B-62A, Jamnapuri, Aarkshi Kendra,
                                            Murlipura, Jaipur.
                                                                                                    ----Respondents

For Petitioner(s) : For Respondent(s) :

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND ( V.J.)

Judgment / Order

22/06/2022

(ANOOP KUMAR DHAND), V.J.

OM PRAKASH /11

Powered by TCPDF (www.tcpdf.org)