Atul Kumar vs State Of Rajasthan
2022 Latest Caselaw 9975 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1866/2022

Atul Kumar S/o Dayaram Ji, Aged About 23 Years, B/c Gusai, R/o Chak 22 Ag, Rawatsar, Dist. Hanumangarh (Raj.). (Presently Lodged In Sub Jail, Nohar).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. M.L. Bishnoi For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/07/2022

Learned counsel for the petitioner does not want to

press this bail application at this stage.

Hence, this bail application is dismissed as not

pressed at this stage.

However, it is expected that the trial court shall

expedite the trial.

(VIJAY BISHNOI),J

265-msrathore/-

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