Shiv Singh Dulawat vs Mukesh Kumar Sharma
2022 Latest Caselaw 9909 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Writ Contempt No. 1684/2018

Shiv Singh Dulawat

----Petitioner Versus Mukesh Kumar Sharma

----Respondent Connected With

1. D.B. Writ Contempt No. 1531/2018

2. D.B. Writ Contempt No. 1687/2018

For Petitioner(s) : Dr. Nupur Bhati, Mr. Aniket Tater, Mr. Vikram Singh Bhati For Respondent(s) : Mr. Sandeep Shah, Sr. Advocate-cum-

AAG assisted by Ms. Pratyushi Mehta, Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

27/07/2022

Learned counsels for the parties have submitted that

since the controversy regarding payment of pension to

the petitioners is pending consideration before the

Hon'ble Supreme Court, these matters may be

adjourned.

List after six weeks, as prayed.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

46-msrathore/-

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