Swapan Choudhary vs Ravindra Kumar And Ors
2022 Latest Caselaw 9794 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5170/2013

Swapan Choudhary

----Petitioner Versus Ravindra Kumar And Ors

----Respondent

For Petitioner(s) : Mr. Govind Suthar For Respondent(s) : Mr. Shashank Joshi Mr. Uttam Singh Rajpurohit for Mr. Mukesh Rajputohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/07/2022

Learned counsel for the parties have submitted that this writ

petition has rendered infructuous.

Hence, this writ petition is dismissed as having become

infructuous.

(VIJAY BISHNOI),J

12-AjaySingh/-

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