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Narayan Singh vs State Of Rajasthan
2022 Latest Caselaw 9788 Raj

Citation : 2022 Latest Caselaw 9788 Raj
Judgement Date : 26 July, 2022

Rajasthan High Court - Jodhpur
Narayan Singh vs State Of Rajasthan on 26 July, 2022
Bench: Vijay Bishnoi, Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 3744/2022

Narayan Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Himanshu Maheshwari For Respondent(s) : Mr. Sandeep Shah, AAG assisted by Ms. Akshiti Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

26/07/2022

Learned counsel Mr. Sandeep Shah, AAG prays for and is

granted some more time to file counter to the rejoinder filed by

the petitioner.

List on 23.08.2022.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

7-AjaySingh/-

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