M/S Varindra Constructions Ltd vs Rajasthan Tax Board, Ajmer And Ors
2022 Latest Caselaw 9784 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Revision Petition No. 516/2011

M/s Varindra Constructions Ltd.

----Petitioner Versus Rajasthan Tax Board, Ajmer And Ors.

----Respondent

For Petitioner(s) : Mr. Vineet Dave For Respondent(s) : Mr. Hemant Dutt

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

27/07/2022

The matter comes upon for consideration of an application

(Inward No.01/22) seeking withdrawal of the revision petition.

For the reasons mentioned in the aforesaid application, the

same is allowed.

The revision petition is dismissed as withdrawn accordingly.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

25-AjaySingh/-

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