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M/S Varindra And Co vs Rajasthan Tax Board, Ajmer And Ors
2022 Latest Caselaw 9708 Raj

Citation : 2022 Latest Caselaw 9708 Raj
Judgement Date : 26 July, 2022

Rajasthan High Court - Jodhpur
M/S Varindra And Co vs Rajasthan Tax Board, Ajmer And Ors on 26 July, 2022
Bench: Vijay Bishnoi, Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Revision Petition No. 406/2011 M/s S.c.gupta And Bros.

----Petitioner Versus Raj.tax Board,ajmer And Ors.

----Respondent

Connected with

D.B. Civil Revision Petition No. 515/2011 M/s Varindra Constructions Ltd.

----Petitioner Versus Rajasthan Tax Board, Ajmer And Ors.

----Respondent D.B. Civil Revision Petition No. 517/2011 M/s Varindra And Co.

----Petitioner Versus Rajasthan Tax Board, Ajmer And Ors.

----Respondent D.B. Civil Revision Petition No. 8/2012 M/s Varindra And Company

----Petitioner Versus Asst. Comm. Wcandlt. Jodhpur.

----Respondent D.B. Civil Revision Petition No. 176/2012 M/s Sanjoli Construction Company

----Petitioner Versus Assistant Commissioner,w.c.and L.t.jodhpur

----Respondent

For Petitioner(s) : Mr. Vineet Dave For Respondent(s) : Mr. Hemant Dutt

(2 of 2)

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

27/07/2022

Put up these revision petitions in due course.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

26-30-AjaySingh/-

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