State Of Rajasthan vs M/S. Bharti Construction Company
2022 Latest Caselaw 9621 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 758/2020

State Of Rajasthan

----Appellant Versus M/s. Bharti Construction Company

----Respondent

For Appellant(s) : Mr. Sunil Beniwal, AAG For Respondent(s) : Mr. Devesh A Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

22/07/2022

List the matter on 09.09.2022, as prayed.

Assurance given by the learned counsel for the respondent

shall remain in currency till the next date.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 6-mohit/-

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