Citation : 2022 Latest Caselaw 9620 Raj
Judgement Date : 22 July, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
D.B. Civil Misc. Appeal No. 1176/2020
State Of Rajasthan
----Appellant Versus M/s Jain Chemicals And Seeds Suppliers
----Respondent
For Appellant(s) : Mr. DS Jasol For Respondent(s) : Mr. Muktesh Maheshwari
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI
Judgment / Order
22/07/2022
At the request of learned counsel for the respondent, list the
matter on 09.09.2022.
(ARUN BHANSALI),J (VIJAY BISHNOI),J 7-mohit/-
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