Jabbar Singh vs State Of Rajasthan
2022 Latest Caselaw 9608 Raj

(1 of 1) [CRLAS-1000/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1000/2022

Jabbar Singh

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Shambhoo Singh For Respondent(s) : Mr. Shrawan Bishnoi, PP Mr. PR Mehta

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

22/07/2022

Mr. PR Mehta, Adv. has put in appearance on behalf of

respondent No.2, therefore, service is complete.

Put up after one week, as prayed. Name of Mr. PR Mehta,

Adv. be shown in the cause list as counsel for respondent No.2.

(MANOJ KUMAR GARG),J 84-MS/-

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