Union Of India vs M/S Khetaram Raghunath ...
2022 Latest Caselaw 9603 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR D.B. Civil Second Stay Appl. No. 927/2022 In

D.B. Civil Misc. Appeal No. 1725/2020

Union Of India

----Appellant Versus M/s Khetaram Raghunath Construction Company Private Limited

----Respondent

For Appellant(s) : Mr. Prateek Gattani For Respondent(s) : Mr. K.K. Shah

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

22/07/2022

In view of the interim order dated 20.5.2022 passed

by this Court, the Second Stay Application No.927/2022

has rendered infructuous.

Hence, the Second Stay Application No.927/2022 is

dismissed as having become infructuous.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

45-msrathore/-

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