Welspun Enterprises Limited vs Ravi Infrabuild Projects Pvt. Ltd
2022 Latest Caselaw 9601 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 488/2022

Welspun Enterprises Limited

----Appellant Versus

Ravi Infrabuild Projects Pvt. Ltd

----Respondent

For Appellant(s) : Mr. M.S. Singhvi, Sr. Advocate, Mr. Vikas Balia, Sr. Advocate assisted by Mr. Adeetya Sharma, Mr. Shridhar Mehta

For Respondent(s) : Mr. Dama Sheshadri Naidu, Sr. Advocate assisted by Mr. Vinay Kothari, Mr. Mehul Kothari, Mr. Pardeep Singh Khichi

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

22/07/2022

Learned counsel for the respondents seeks some

time to file counter to the additional affidavit filed on

behalf of the appellants.

In view of the above submission, counsel for the

respondents are directed to file counter to the additional

affidavit filed on behalf of the appellants within a period

(2 of 2) [CMA-488/2022]

of two weeks, copy whereof, shall be served upon counsel

for the appellants in advance.

List on 26th August, 2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

40-msrathore/-

Powered by TCPDF (www.tcpdf.org)