Management Committee Gramotthan ... vs Nikku Ram Bajolia
2022 Latest Caselaw 9583 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10177/2022

Management Committee Gramotthan Vidhyapeeth Swami Keshwanand College, Gramothan Vidhyapeeth Sangaria, District Hanumangarh, Rajasthan Through Its Secretary Sukhraj Singh S/o Shri Jeevan Singh, Aged About 58 Years.

----Petitioner Versus

1. Nikku Ram Bajolia S/o Gugan Ram, R/o Village And Post Office Gandheli Tehsil Rawatsar District Hanumangarh Rajasthan.

2. Director, Directorate Of College Education, College Education Department, Block-4, Dr. S. Radha Krishan, Shiksha Sankul, Jawahar Lal Nehru Marg, Jaipur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Nishant Motsara.

For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

22/07/2022

Heard.

Learned counsel for the petitioner submits that in the light of

the Division Bench judgment of this Court rendered in the case of

State of Rajasthan & Anr. vs. The Management Committee Sh.

Bhagwan Das Todi College, reported in 2016 (2) WLC (Raj.) 1, the

petitioner- Institution is required to pay only 30% of the amount,

the rest is required to be given by the State Government.

The matter requires consideration.

Admit. Issue notice. Issue notice of stay petition.

(2 of 2) [CW-10177/2022]

Meanwhile, if the petitioner makes payment of its share as

per Rules (30% of the amount), recovery of the amount pursuant

to the impugned order dated 11.02.2020 (Annex.2) from the

petitioner shall remain stayed.

Connect with SBCWP Nos.5069/2020, 717/2022 &

5441/2020.

(ARUN BHANSALI),J 40-pradeep/-

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