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Ibrahim Shah vs The Rajasthan High Court, Jodhpur
2022 Latest Caselaw 9561 Raj

Citation : 2022 Latest Caselaw 9561 Raj
Judgement Date : 21 July, 2022

Rajasthan High Court - Jodhpur
Ibrahim Shah vs The Rajasthan High Court, Jodhpur on 21 July, 2022
Bench: Vijay Bishnoi, Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 9342/2022

Ibrahim Shah

----Petitioner Versus The Rajasthan High Court, Jodhpur

----Respondent

For Petitioner(s) : Mr. Sravan Kumar Sainee Ms. Dayawantee For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

21/07/2022

Arguments heard and concluded.

Order reserved.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J 4-mohit/-

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