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Lrs Bhanwar Lal vs Rameshwar Singh
2022 Latest Caselaw 9540 Raj

Citation : 2022 Latest Caselaw 9540 Raj
Judgement Date : 21 July, 2022

Rajasthan High Court - Jodhpur
Lrs Bhanwar Lal vs Rameshwar Singh on 21 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 7720/2022

1. Lrs' of Bhanwar Lal S/o Shri Harnarayan @ Hari Narayan Daga,

1/1 Ram Kishore S/o Late Shri Bhanwar Lal Daga, Aged About 50 Years, By Caste Daga, R/o 92, Keshav Nagar, Gali No. 4, in Front Of Samrat Ashok Udhyan, Pal Road, Jodhpur, Rajasthan.

1/2 Smt. Kanchan W/o Shri Manoj Soni Maheshwari, D/o Late Shri Bhanwar Lal Daga, Aged About 48 Years, By Caste Daga, R/o 92, Keshav Nagar, Gali No. 4, in Front Of Samrat Ashok Udhyan, Pal Road, Jodhpur, Rajasthan, and House No.-C-183, Shastri Nagar, Jodhpur, Rajasthan.

2. Smt. Leela Daga W/o Late Shri Bhanwar Lal Daga, Aged About 65 Years, By Caste Daga, Address - Shop No. 7, Rathi Trading Company, Plot No. 178, Shri Narayanam (Narayan Singh Building) Chopasni Road, Jodhpur, Rajasthan.

----Petitioners Versus

Rameshwar Singh S/o Late Shri Narayan Singh Kachhawaha, Resident Of - Plot No. 140, Gali No. 3, Shyam Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondent

For Petitioner(s) : Mr. Manoj Bhandari, Sr. Advocate assisted by Mr. Ashok Patel

For Respondent(s) : Mr. R.K. Thanvi, Sr. Advocate assisted by Mr. Narendra Thanvi

(2 of 2) [CW-7720/2022]

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/07/2022

Having heard learned counsel for the parties, this

Court is of the opinion that the matter requires

consideration.

Admit.

Notice need not be issued as the respondent is

represented through his counsel.

Call for record. Requisition of the record be given

'dasti' to learned counsel for the respondent.

List on 7th September, 2022 for final disposal in the

admission stage category.

In the meantime, effect and operation of the

judgment dated 16.7.2019 passed by the Addl. Chief

Judicial Magistrate (Rent Tribunal), Jodhpur Metropolitan

as well as the judgment dated 6.5.2022 passed by the

Rent Appellate Tribunal, Jodhpur Metropolitan shall

remain stayed.

(VIJAY BISHNOI),J

123 - ms rathore

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