Veer Singh vs State Of Rajasthan
2022 Latest Caselaw 9429 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9180/2022

Veer Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. M.S. Godara For Respondent No.5 : Mr. Manas Ranchhore Khatri For Respondent No.6 : Mr. Siddharth Tatia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2022

Mr. Siddharth Tatia has put in appearance on behalf of

respondent No.6 as caveator. He prays for some time to file reply

to the writ petition. Time prayed for is granted.

List the matter on 25.07.2022.

(VIJAY BISHNOI),J 79-mohit/-

Powered by TCPDF (www.tcpdf.org)