Kishan Singh vs Sumer Singh
2022 Latest Caselaw 9420 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8796/2022

Kishan Singh

----Petitioner Versus Sumer Singh

----Respondent

For Petitioner(s) : Mr. R.S. Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2022

Issue notice. Issue notice of stay petition as well,

returnable on 4th August, 2022 and be given 'dasti' to

learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

71-msrathore/-

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