Naveen Pvt. Iti vs State Of Rajasthan
2022 Latest Caselaw 9372 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4518/2022

Naveen Pvt. Iti

----Petitioner Versus State Of Rajasthan & Ors.

----Respondent

For Petitioner(s) : Ms. Sara Parveen (through VC) For Respondent(s) : Mr. Manish Vyas, AAG Mr. Kailash Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/07/2022

Learned counsel for the petitioner prays for and is granted

two weeks' time to satisfy this Court that the reply to the show

cause notice dated 26.06.2020 was filed by the petitioner and the

same has been duly served upon the respondents.

List the matter on 03.08.2022.

(VIJAY BISHNOI),J 32-mohit/-

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