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Amit Futela @ Chintu vs State
2022 Latest Caselaw 9362 Raj

Citation : 2022 Latest Caselaw 9362 Raj
Judgement Date : 18 July, 2022

Rajasthan High Court - Jodhpur
Amit Futela @ Chintu vs State on 18 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous III Bail Application No. 2588/2022

Amit Futela @ Chintu S/o Sh. Ashok Kumar, Aged About 34 Years, Ward No. 5, Sadulshahar Police Station, Sadulshahar, Dist. Sri Ganganagar. (Lodged In Central Jail, Sri Ganganagar).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. B Ray Bishnoi For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/07/2022

Learned counsel for the petitioner does not want to

press this third bail application, however, seeks liberty for

the petitioner to file a fresh bail application before the

trial court after recording of the statement of the I.O.

Accordingly, this third bail application is dismissed as

not pressed with the liberty sought for.

(VIJAY BISHNOI),J

400-msrathore/-

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