Tanisha Ojha vs State Of Rajasthan
2022 Latest Caselaw 9360 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10863/2021

Tanisha Ojha D/o Shri Sanjay Ojha, Aged About 19 Years, By Caste Brahmin, R/o 114, Basant Vihar, Pali, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Home Department, Government Of Rajasthan, Secretariat, Jaipur.

2. Jai Narayan Vyas University, Jodhpur.

3. Bangur Government P.g. College, Pali, Rajasthan Through Its Principal.

4. The Examination Controller, Jai Narain Vyas University, Jodhpur.

----Respondents

For Petitioner(s) : Ms. Deepika Vyas

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/07/2022

Learned counsel for the petitioner wants to withdraw

this writ petition.

Hence, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

319-msrathore/-

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