Kalyan Ram vs State Of Rajasthan
2022 Latest Caselaw 9355 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Criminal Miscellaneous V Bail Application No. 5596/2022

Kalyan Ram S/o Shri Sesa Ram, Aged About 32 Years, R/o Sindhipura Ps Pipar City Central Jodhpur (Presently Lodged At Central Jail Jodhpur)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Kalu Ram Bhati For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/07/2022

Learned counsel for the petitioner has submitted that

since the petitioner has been convicted by the trial court,

this fifth bail application has rendered infructuous.

Hence, this fifth bail application is dismissed as

having become infructuous.

(VIJAY BISHNOI),J

410-msrathore/-

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