Shrinathji Sciety For Higher ... vs State Of Rajasthan
2022 Latest Caselaw 9342 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4663/2022 Shrinathji Sciety For Higher Education

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 4506/2020 Mayurakshi Shiksha Avam Vikas Sansthan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 10373/2020 Shri Jeetendra Godaras Slbs Edu. Foundation

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 10627/2020 Sanjay Siksha Samiti

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 9527/2022

Mahaveer International Agriculture College

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 9530/2022

Saraswati Sikshan Sadan Agriculture College

----Petitioner Versus State Of Rajasthan

(2 of 3) [CW-4663/2022]

----Respondent

S.B. Civil Writ Petition No. 9759/2022

Choudhary Nandram Memorial Agriculture College

----Petitioner Versus State Of Rajasthan

----Respondent

S.B. Civil Writ Petition No. 9762/2022

B.r. Agriculture College

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Akhilesh Rajpurohit Mr. Ankur Mathur Mr. B.S. Sandhu For Respondent(s) : Mr. K.S. Rajpurohit, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/07/2022

S.B. Civil Writ Petition No. 4506/2020

Mr. K.S. Rajpurohit, learned AAG has informed this Court that

since NOC in respect of the petitioner-institution has already been

granted, this writ petition has rendered infructuous.

Learned counsel for the petitioner-institution is not in a

position to dispute the fact that the NOC has already been granted

by the respondents.

In view of the above, this writ petition is dismissed as having

become infructuous.

(3 of 3) [CW-4663/2022]

S.B. Civil Writ Petition No. 4663/2022

S.B. Civil Writ Petition No. 10373/2020

S.B. Civil Writ Petition No. 10627/2020

S.B. Civil Writ Petition No. 9527/2022

S.B. Civil Writ Petition No. 9530/2022

S.B. Civil Writ Petition No. 9759/2022

S.B. Civil Writ Petition No. 9762/2022

Mr. K.S. Rajpurohit, learned AAG has informed this Court that

the meeting of the concerned officials of the State Government

took place on Wednesday to take a decision whether NOC may be

granted to the petitioners-institutions or not.

Mr. Rajpurohit seeks a week's time to apprise this Court

about the decision taken in the meeting by the concerned officials

before this Court. Time sought for is granted.

List these matters on 27.07.2022.

(VIJAY BISHNOI),J 38,40,41,42,213,214,236,237-mohit/-

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