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Shashirani Gupta And Anr vs Shubhkaran Kothari
2022 Latest Caselaw 9319 Raj

Citation : 2022 Latest Caselaw 9319 Raj
Judgement Date : 18 July, 2022

Rajasthan High Court - Jodhpur
Shashirani Gupta And Anr vs Shubhkaran Kothari on 18 July, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11207/2011

Shashirani Gupta And Anr.

----Petitioners Versus Shubhkaran Kothari and ors.

                                                                                                      ----Respondents


                                   For Petitioner(s)           :     Mr. Jaideep Singh Saluja
                                   For Respondent(s)           :     None


HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order

18/07/2022

IA No. 1/2022:-

The petitioners have moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 02.04.2012 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt.

Ltd. & Anr. V/s CBI.

Nobody is present on behalf of the respondents to oppose

the application so preferred.

For the reasons stated in the application, the same is

allowed.

The interim order dated 02.04.2012 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

(VINIT KUMAR MATHUR),J

103-payal/-

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