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Rinki Kumari vs Shri Pit Ram Kala
2022 Latest Caselaw 9221 Raj

Citation : 2022 Latest Caselaw 9221 Raj
Judgement Date : 14 July, 2022

Rajasthan High Court - Jodhpur
Rinki Kumari vs Shri Pit Ram Kala on 14 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 428/2022

Rinki Kumari

----Petitioner Versus Shri Pit Ram Kala

----Respondent

For Petitioner(s) : Mr. R.R. Ankiya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2022

Issue notice, returnable within a period of ten

weeks.

(VIJAY BISHNOI),J

97-msrathore/-

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