Sishpal Choudhary vs State Of Rajasthan
2022 Latest Caselaw 9152 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9345/2022

Sishpal Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Falgun Buch For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

13/07/2022

Mr. Manish Vyas, learned AAG has submitted that he may be

granted short time to complete his instructions.

Time prayed for is granted.

List the matter on 21.07.2022.

(VIJAY BISHNOI),J 106-mohit/-

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