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The New India Assurance Co. Ltd vs Sharda Devi
2022 Latest Caselaw 9089 Raj

Citation : 2022 Latest Caselaw 9089 Raj
Judgement Date : 12 July, 2022

Rajasthan High Court - Jodhpur
The New India Assurance Co. Ltd vs Sharda Devi on 12 July, 2022
Bench: Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 3268/2018

The New India Assurance Co. Ltd.

----Appellant Versus Sharda Devi

----Respondent Connected With S.B. Civil Misc. Appeal No. 3026/2018

For Appellant(s) : Mr. Anil Bachhawat Mr. S.R. Paliwal For Respondent(s) : Mr. N. K. Rastogi

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

12/07/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 52-53 neha/-

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