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Narendra Kumar Chobdar And Ors vs State Of Rajasthan And Ors
2022 Latest Caselaw 9028 Raj

Citation : 2022 Latest Caselaw 9028 Raj
Judgement Date : 11 July, 2022

Rajasthan High Court - Jodhpur
Narendra Kumar Chobdar And Ors vs State Of Rajasthan And Ors on 11 July, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2394/2017

Narendra Kumar Chobdar And Ors.

----Petitioners Versus State of Rajasthan And Ors.

----Respondents

For Petitioner(s) : Mr. Hukam Singh. For Respondent(s) : Mr. Salman Agha for Mr. A. K. Gaur, AAG

HON'BLE MS. JUSTICE REKHA BORANA

Order

11/07/2022

Learned counsel for the respondents prays for time to file

reply to the application filed on behalf of the petitioners with the

submission that the present writ petition is covered by the

judgment passed in S.B. Civil Writ Petition No.1924/2017

(Dr. Deeraghram Ramsnehi v. State of Rajasthan & Ors.)

decided on 18.04.2022.

Time prayed for is granted.

List the matter on 20.07.2022.

(REKHA BORANA),J 39-Sachin/-

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