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Ram Vallabh vs Bharat Singh And Ors
2022 Latest Caselaw 8736 Raj

Citation : 2022 Latest Caselaw 8736 Raj
Judgement Date : 5 July, 2022

Rajasthan High Court - Jodhpur
Ram Vallabh vs Bharat Singh And Ors on 5 July, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6380/2016

Ram Vallabh

----Petitioner Versus Bharat Singh And Ors

----Respondents

For Petitioner(s) : Mr. JR Bhati For Respondent(s) : None

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

05/07/2022

IA No. 02/22

The case comes up on an application preferred on behalf of

the petitioner for bringing the Legal Representatives of the sole

petitioner Ram Vallabh on record who expired on 09.04.2022.

Nobody is present on behalf of the respondents to oppose

the same.

For the reasons mentioned in the application, the same is

allowed.

The Legal Representatives of the of the sole petitioner Ram

Vallabh are taken on record.

Let the amended cause title be filed within a period of one

week.

IA No. 1/2022:-

An application has been moved on behalf of the petitioner

seeking extension of interim order by indicating that

notwithstanding the interim order dated 02.06.2016 passed by the

(2 of 2) [CW-6380/2016]

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt.

Ltd. & Anr. V/s CBI.

Nobody is present on behalf of the respondents to oppose

the same.

For the reasons stated in the application, the same is

allowed.

The interim order dated 02.06.2016 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

(VINIT KUMAR MATHUR),J

43-payal/-

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