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Gyandeep Shod Shikshan Avam ... vs National Council For Teacher ...
2022 Latest Caselaw 8652 Raj

Citation : 2022 Latest Caselaw 8652 Raj
Judgement Date : 4 July, 2022

Rajasthan High Court - Jodhpur
Gyandeep Shod Shikshan Avam ... vs National Council For Teacher ... on 4 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7523/2022

Gyandeep Shod Shikshan Avam Prashikshan Sansthan

----Petitioner Versus National Council For Teacher Education

----Respondent

For Petitioner(s) : Mr. C.S.Kotwani

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/07/2022

List after a week while showing name of Mr. Vivek Shrimali

as counsel for the respondents in the cause list.

(VIJAY BISHNOI),J

81-AjaySingh/-

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