Jodhpur Vidhyut Vitran Nigam Ltd vs Sumer Singh And Anr
2022 Latest Caselaw 8632 Raj

                                                           (1 of 1)                                  [CRLLA-72/2018]


                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                   S.B. Crml Leave To Appeal No. 72/2018

                                   Jodhpur Vidhyut Vitran Nigam Ltd.
                                                                                                      ----Appellant
                                                                       Versus
                                   Sumer Singh And Anr.
                                                                                                    ----Respondent


                                   For Appellant(s)          :     Mr. Shubham Modi
                                   For Respondent(s)         :     Mr. Abhishek Purohit, AGA
                                                                   Mr. BS Rathore



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                                        Order

                                   04/07/2022
                                         This Court is of the opinion that there are valid and

                                   substantial grounds for grant of leave to the appellant for filing the

                                   appeal against the impugned judgment.

                                         Accordingly, the application for grant of leave to appeal is

                                   allowed. The memo of leave to appeal be treated as an appeal and

                                   it be registered as such.

                                         Admit.

                                         Let bailable warrant of Rs.25,000/- be issued against the

                                   respondent no.1.

                                         List the appeal for final hearing on 11.07.2022.


                                                                 (DR.PUSHPENDRA SINGH BHATI), J.

79-Sudheer/-

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