M/S. Shrimali Industries ... vs State Of Rajasthan
2022 Latest Caselaw 8568 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 8892/2018

M/s. Shrimali Industries Pvt.ltd. Through Its Director Mr. Dinesh Vyas Son Of Shree Nand Kishore,

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sharad Kothari For Respondent(s) : Mr. Hemant Dutt

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

01/07/2022

Learned counsel Mr. Hemant Dutt is appearing on behalf of

all the respondents. Service is, therefore, complete.

List the matter after two weeks while showing name of

Mr. Hemant Dutt as counsel for the respondents in the cause list.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J 35-mohit/-

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