Halim @ Haliya @ Hakim vs State Of Rajasthan
2022 Latest Caselaw 8565 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8396/2022

Bachaya Khan

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 6794/2022 Halim @ Haliya @ Hakim

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jitendra Singh Rathore Mr. Laxman Bishnoi For Respondent(s) : Mr. M.S. Bhati, PP.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/07/2022 S.B. Criminal Miscellaneous Bail Application No. 8396/2022

List the matter after three weeks, as prayed.

S.B. Criminal Miscellaneous Bail Application No. 6794/2022

Learned Public Prosecutor is directed to call the Investigating

Officer on the next date of hearing.

List the matter on 15.07.2022, as prayed.

(MANOJ KUMAR GARG),J 132-133 Ishan/-

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