Rajendra Agarwal vs Union Of India
2022 Latest Caselaw 8560 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 8827/2022

Rajendra Agarwal

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Kuldeep Kumar Shah For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

01/07/2022

Put up before a Bench, of which, one of us (Justice Kuldeep

Mathur) is not a member.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J 3-mohit/-

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