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Praman Construction Pvt. Ltd vs State Of Rajasthan
2022 Latest Caselaw 8544 Raj

Citation : 2022 Latest Caselaw 8544 Raj
Judgement Date : 1 July, 2022

Rajasthan High Court - Jodhpur
Praman Construction Pvt. Ltd vs State Of Rajasthan on 1 July, 2022
Bench: Vijay Bishnoi, Kuldeep Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 11649/2018

Praman Construction Pvt. Ltd.

----Petitioner Versus State Of Rajasthan

----Respondent Connected With D.B. Civil Writ Petition No. 12397/2018 Praman Construction Pvt. Ltd.

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 12400/2018 Praman Construction Pvt. Ltd.

----Petitioner Versus State Of Rajasthan

----Respondent D.B. Civil Writ Petition No. 753/2022 Pawan Construction Pvt. Ltd.

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Sanjeev Johari, Sr. Advocate assisted by Mr. Lalit Parihar For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

01/07/2022

D.B. Civil Writ Petition No. 11649/2018

D.B. Civil Writ Petition No. 12397/2018

(2 of 2) [CW-11649/2018]

D.B. Civil Writ Petition No. 12400/2018

List these matters after two weeks.

D.B. Civil Writ Petition No. 753/2022

The matter comes up for consideration of application (IA

No.1/22) with a prayer for making necessary corrections in the

cause title.

Having gone through the averments made in aforesaid

application, the same is allowed and the registry is directed to

make necessary corrections in the cause title of D.B. Civil Writ

Petition No.753/2022 as mentioned in the aforesaid application.

List the matter after two weeks.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J 6-9- mohit/-

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