M/S Eka Jal Private Limited vs Jaipur Nagar Nigam- Heritage
2022 Latest Caselaw 5280 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                          S.B. Civil Miscellaneous Application No. 77/2022

                                   M/s Eka Jal Private Limited,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Jaipur Nagar Nigam- Heritage,
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ram Chandra Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/07/2022

Issue notice to the respondent/s. Rule is made returnable by

24.08.2022.

List this matter on 24.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /5

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