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Saneef Mohammed @ Saddam S/O ... vs State Of Rajasthan
2022 Latest Caselaw 4991 Raj/2

Citation : 2022 Latest Caselaw 4991 Raj/2
Judgement Date : 20 July, 2022

Rajasthan High Court
Saneef Mohammed @ Saddam S/O ... vs State Of Rajasthan on 20 July, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Third Bail Application No.
                                                              3514/2022

                                   Saneef Mohammed @ Saddam S/o Haleem Mohammed
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Ms. Harshita Sharma for Dr. Mahesh Sharma For Respondent(s) : Mr. Laxman Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

20/07/2022

1. Vide order dated 17.05.2022, Registrar (Judicial) was

directed to call for report from the concerned Court with regard to

status of the case.

2. From perusal of the order-sheet, it is evident that the said

order has not been complied with.

3. Registrar (Judicial) is directed to call for the explanation from

the concerned Clerk as to why order dated 17.05.2022 has not

been complied with.

4. The order dated 17.05.2022 be now complied with and the

matter be listed after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /43

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