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Jawab Do Sarkar vs The State Of Rajasthan Through ...
2022 Latest Caselaw 4945 Raj/2

Citation : 2022 Latest Caselaw 4945 Raj/2
Judgement Date : 19 July, 2022

Rajasthan High Court
Jawab Do Sarkar vs The State Of Rajasthan Through ... on 19 July, 2022
Bench: S S Shinde, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Civil Writ Petition No. 8554/2020

                                   Jawab Do Sarkar
                                                                                                         ----Petitioner
                                                                         Versus
                                   The State Of Rajasthan Through Principal Secretary
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Aditya Jain Mr. Ravi Saini Ms. Neha Gyamlani For Respondent(s) : Mr. A.K. Sharma, Sr. Adv., assisted by Mr. Siddharth Bapna Mr. Harshal Tholia for Dr. Vibhuti Bhushan Sharma, AAG

HON'BLE THE CHIEF JUSTICE MR. S. S. SHINDE HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

19/07/2022

Arguments heard.

Judgment reserved.

(ANOOP KUMAR DHAND),J (S. S. SHINDE),CJ

N. Gandhi/HEENA GANDHI 37

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