Ravindra Kumar Goyal S/O Gulab ... vs Kotak Mahindra Premises Limited
2022 Latest Caselaw 4808 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 40/2019

                                   Ravindra Kumar Goyal S/o Gulab Chand Goyal, By Caste
                                   Mahajan
                                                                                                     ----Petitioner
                                                                      Versus
                                   Kotak Mahindra Premises Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Rameshwar Prasad Vijay For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/07/2022

The matter comes up on application filed by the applicant for

dispensing with the service of Respondents No.2 & 4.

Application is allowed at the risk of the applicant.

List this matter on 21.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /18

Powered by TCPDF (www.tcpdf.org)