Citation : 2022 Latest Caselaw 4615 Raj/2
Judgement Date : 7 July, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Criminal Appeal No. 156/2022
Ravi Kumar S/o Shri Ramchandra
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Monu Kumar for Mr. Sudhir Jain For Respondent(s) : Mr. N.S. Gurjar, AGA
HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN
Judgment / Order
07/07/2022
Admit.
Call for the record.
Issue notice.
Learned Assistant Government Advocate accepts notice on
behalf of the State.
Reply, if any, be filed within two weeks.
List this matter after two weeks.
(SAMEER JAIN),J (PANKAJ BHANDARI),J
ARTI SHARMA /15
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