M/S Spc Infrastructure Private ... vs Ridcor Infra Project Limited
2022 Latest Caselaw 4588 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 34/2022

                                   M/s Spc Infrastructure Private Limited
                                                                                                     ----Petitioner
                                                                      Versus
                                   Ridcor Infra Project Limited
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Priyanka Tiwari for Ms. Sukriti Kasliwal For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/07/2022

Counsel for the applicant is directed to file correct address.

On filing of the same, let notice be issued on correct address.

The correct address and notice be filed within two weeks.

List this matter on 24.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /24

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