Alam vs State Of Rajasthan Through P P
2022 Latest Caselaw 4415 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 48/2018

                                   Alam
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through P P
                                                                                                     ----Respondent

For Appellant(s) : Mr. Mohd. Umar Farooq For Respondent(s) : Mr. Pradeep Bocholiya For State : Mr. Javed Choudhary, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

01/07/2022

Learned Additional Government Advocate seeks time to file

reply.

Time is granted. Reply be filed within two weeks.

List this matter after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /15

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