Raj.Rajya Vidhyut Vitran Nigam vs Smt.Ramwati Devi
2022 Latest Caselaw 4404 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                      S.B. Civil First Appeal No. 2/1990

                                   Raj.rajya Vidhyut Vitran Nigam
                                                                                                       ----Appellant
                                                                       Versus
                                   Smt.ramwati Devi & Ors
                                                                                                    ----Respondents

For Appellant(s) : Mr. Indresh Sharma For Respondent(s) : Mr. Rajeev Sogarwal

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

01/07/2022

Learned counsel for appellant seeks accommodation for two

days to prepare and argue this first appeal on merits.

List this case again on 05.07.2022 in "supplementary list".

On the next date, it is expected that both parties may

apprise this Court as to how much amount has been paid and has

been received by the respondent-claimants against the impugned

judgment and award dated 11.04.1989.

(SUDESH BANSAL),J

SACHIN /01

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