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Leela Chouhan vs Ajaypal Singh
2022 Latest Caselaw 966 Raj

Citation : 2022 Latest Caselaw 966 Raj
Judgement Date : 19 January, 2022

Rajasthan High Court - Jodhpur
Leela Chouhan vs Ajaypal Singh on 19 January, 2022
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Transfer Appl. No. 29/2022

Smt. Leela Chouhan W/o Shri Ajaypal Singh, D/o Taru Singh, Aged About 29 Years, R/o Village Luneta, Ps Tadgarh, District Ajmer At Present Nirala Hills, Flat No. T-1, 405, Kotda, Police Station Christianganj, Ajmer.

----Petitioner Versus Ajaypal Singh S/o Keshar Singh, Aged About 33 Years, R/o Dharmesh Puri, Bhim Tehsil District Rajsamand

----Respondent

For Petitioner(s) : Mr. Firoz Khan, through V.C.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/01/2022

Heard.

Issue notice to the respondent, returnable within eight

weeks.

In the meanwhile and till next date of hearing, further

proceeding pending before the Family Court, Rajsamand, in Case

No.388/2021 is hereby stayed.

(MANOJ KUMAR GARG),J 90-prashant/-

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