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Mayanka Dixit vs State Of Rajasthan
2022 Latest Caselaw 887 Raj

Citation : 2022 Latest Caselaw 887 Raj
Judgement Date : 18 January, 2022

Rajasthan High Court - Jodhpur
Mayanka Dixit vs State Of Rajasthan on 18 January, 2022
Bench: Rekha Borana

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 15379/2018

Surendra Singh Charan

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 15328/2018 Mayanka Dixit

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kailash Jangid through VC For Respondent(s) : Mr. Vishal Jangid through VC

HON'BLE MS. JUSTICE REKHA BORANA

Order

18/01/2022

Counsel for the petitioner states that the issue in question

stands covered by a judgment passed by this Court in Shyam

Kumar Sharma & Ors. Vs. State & Ors. (S.B. Civil Writ Petition

No.22546/2018) decided on 03.01.2022.

Counsel for the petitioner may serve a copy of the said

judgment on the counsel for the respondents so that he may

ascertain the submissions made by counsel for the petitioner.

List the matters on 24.01.2022.

(REKHA BORANA),J

22,23-T.Singh/-

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