Premveer vs State Of Rajasthan
2022 Latest Caselaw 850 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4480/2019

Premveer

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Misc(Pet.) No. 4419/2019 Dhuda Ram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Misc(Pet.) No. 4420/2019 Dr. Sunil Puniya

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Surendra Bana (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/01/2022

List these matters after four weeks.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J 1-Arun/-

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