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Navneet Jain vs State Of Rajasthan
2022 Latest Caselaw 848 Raj

Citation : 2022 Latest Caselaw 848 Raj
Judgement Date : 17 January, 2022

Rajasthan High Court - Jodhpur
Navneet Jain vs State Of Rajasthan on 17 January, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6038/2021

Navneet Jain

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sandeep Soni for Dr. Nupur Bhati (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP Mr. Dilip Singh Baghela for Complainant (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/01/2022

Learned counsel for the petitioner prays for some more time

to furnish copy of the charge-sheet before this Court. Time prayed

for is granted.

List on 27.01.2022.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J 16-mohit/-

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