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Guddi Bai And Ors vs Sitaram Meghwal And Ors
2022 Latest Caselaw 84 Raj/2

Citation : 2022 Latest Caselaw 84 Raj/2
Judgement Date : 4 January, 2022

Rajasthan High Court
Guddi Bai And Ors vs Sitaram Meghwal And Ors on 4 January, 2022
Bench: Sameer Jain
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8039/2018

                                    Guddi Bai And Ors
                                                                                                       ----Petitioner
                                                                       Versus
                                    Sitaram Meghwal And Ors
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Sandeep Mathur For Respondent(s) : Mr. Virendra Agrawal

HON'BLE MR. JUSTICE SAMEER JAIN

Order

04/01/2022

After hearing both the counsels at some length and

considering the judgments cited by them, the order is reserved.

(SAMEER JAIN),J

Arun/27

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