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Mohammed Umardeen S/O Late Babu ... vs Mr. Akhil Arora
2022 Latest Caselaw 83 Raj/2

Citation : 2022 Latest Caselaw 83 Raj/2
Judgement Date : 4 January, 2022

Rajasthan High Court
Mohammed Umardeen S/O Late Babu ... vs Mr. Akhil Arora on 4 January, 2022
Bench: Sudesh Bansal
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                S.B. Civil Contempt Petition No. 657/2020

                                   Mohammed Umardeen S/o Late Babu Bhai
                                                                                                     ----Petitioner
                                                                      Versus
                                   Mr. Akhil Arora
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vaibhav Kasliwal For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

04/01/2022

Learned counsel for the petitioner submits that other

contempt petitions against the judgment dated 20.04.2018 are

listed on 12.01.2022 therefore, this contempt petition may also be

listed on 12.01.2022 alongwith S.B. Civil Contempt Petition

No.2132/2018 and another connected matter.

Put up on 12.01.2022 alongwith S.B. Civil Contempt Petition

No.2132/2018 and another connected matter.

(SUDESH BANSAL),J

SAURABH/85

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