Pradeep Kumar Sharma vs State Of Rajasthan
2022 Latest Caselaw 797 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 14095/2021

Pradeep Kumar Sharma S/o Kishanlal, Aged About 22 Years, R/o Pachunda, P.s. Begu, District Chittorgarh (Raj.) (Presently Lodged At District Jail, Churu)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Vipul Dharnia (through VC) For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/01/2022

Learned counsel for the petitioner has submitted that he

does not want to press this third criminal misc. bail application.

Accordingly, this third criminal misc. bail application is

dismissed as not pressed.

(VIJAY BISHNOI),J 114-Arun/-

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